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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(a) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(a)Every association, or other body corporate representing any group which is desirous of being recognised may make an application to the Commission for such recognition and the Commission after holding such inquiry as may be considered appropriate, recognise the association, forum or the body corporate by issuance of a certificate of recognition.