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State of Rajasthan - Section

Section 3 in The Rajasthan P.W.D. Contractor's Labour Regulations, 1966

3. Display of notice Regarding Wages.

- The contractor shall (a) Before he commences his work on contract display and correctly maintain and continue to display and in conspicuous places on the work notices in English and correctly maintain in Hindi by the majority or the workers giving the rate of wages which have been certified by the executive Engineer, the Superintending Engineer, The Chief Engineer or Labour Commissioner, as fair wages and the hours of works for which such wages are earned and (b) send a copy of such notices to the Certifying Officers.