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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(79) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

79.0Action to be taken in the event of any accident involving poisonous substancesIn the event of any receptacle/case of any poisonous substance getting accidentally damaged/leaky during handling or transit storage. The Inspector of Dangerous Goods or Responsible person Shall: