Section 9(2)(c) in The Bihar State Housing Board Act, 1982

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(c) in The Bihar State Housing Board Act, 1982

(c)if he being a legal practitioner, acts or appears on behalf of any person other than the Board in any civil, criminal or other legal proceedings in which the Board is interested, either as a party or otherwise, or

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State of Bihar - Subsection

Section 9(2)(c) in The Bihar State Housing Board Act, 1982