Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(5) in Telangana Jagirdars Debt Settlement Act, 1952

(5)When any suit, appeal, application or proceeding is retransferred to the court under sub-section (4), the said court shall proceed with the same.