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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(2) in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

(2)
(a)The samples of air for gaseous emissions shall be taken either into an absorbing solution and/or in suitable container.
(b)The samples of air for particular matter shall be taken isokinetically.