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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Bengal Presidency - Subsection

Section 7(1)(a) in The Bengal Smuggling Of Arms Act, 1934

(a)direct him to leave [West Bengal] [Words substituted for the Word 'Bengal' by Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.] within such time, by such route or routes, and for such period as may be stated in the order, or