Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75B] [Entire Act] State of Maharashtra - Subsection Section 75B(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (b)to exercise all the powers and perform all the duties of the Chairman, Deputy Chairman and Chairman Sarpanchas.]