Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 309] [Entire Act] State of Odisha - Subsection Section 309(a) in Orissa Municipal Rules, 1953 (a)a record of the work done, showing day by day the number of patients treated, the afflictions for which they were treated, and in important cases, some account of the symptoms, the treatment, progress and the result.
