Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] State of Goa - Subsection Section 139(4) in The Goa Panchayat Raj Act, 1994 (4)During any vacancy in the Zilla Panchayat or Committee, the continuing member or members may act as if no vacancy has occurred.
