Section 21(1)(c) in Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Scheme, 2006
(c)(i)if the daughter of the applicant is studying in +2 Standard or its equivalent, a sum of Rs. 1,500 (Rupees one thousand and five hundred only);(ii)if the son or daughter of the applicant had passed the +2 examination or its equivalent, a sum of Rs. 1,500 (Rupees one thousand and five hundred only);