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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Sikkim - Subsection

Section 92(2) in Sikkim Urban and Regional Planning and Development Act, 1998

(2)Where any pension or provident fund has been constituted, the Government may declare that the provisions of the General Provident Fund (Sikkim Services) Rules, 1984 and the Sikkim Services (Pension) Rules, 1990 shall apply mutatis mutandis.Chapter-XIII Supplemental and Miscellaneous Provisions