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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Chattisgarh - Subsection

Section 57(1) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(1)The university shall constitute, for the benefit of its officers, teachers, clerical staff and other employees in such manner and subject to such conditions as may be prescribed by the statutes such pension, insurance, and provident fund and institute such other benefits as it may deem fit: