Madhya Pradesh High Court
Mangal Singh vs The State Of Madhya Pradesh on 26 February, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 CRA-220-2016 The High Court Of Madhya Pradesh CRA-220-2016 (MANGAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) 18 Jabalpur, Dated : 26-02-2021 None for the appellant.
As prayed by Ms. Shikha Baghel, learned counsel for the appellant to file written objection, list the case after four weeks.
(SMT. ANJULI PALO) (B. K. SHRIVASTAVA)
JUDGE JUDGE
ks
Digitally signed by
KOUSHLENDRA SHARAN
SHUKLA
Date: 2021.02.26 02:58:29
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