Bombay High Court
Border Road Organisation (Bro) Thru Its ... vs Rekha Suresh Thakare & 2 Ors on 18 September, 2019
Author: M. G. Giratkar
Bench: M. G. Giratkar
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY:
NAGPUR BENCH : NAGPUR
First Appeal No.698 of 2008
[Border Road Organization Vs. Mrs. Rekha Suresh Thakare & others]
Office NotesḰ Office Meroranda of
CorarḰ appearancesḰ Court's orders Court's or Judge's orders
or directions and Registrar's orders.
None for the appellant.
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CORAM : M. G. GIRATKARḰ J. DATE : 18th SepterberḰ 2019 None appears for the appellant. The appeal was restored as per the order dated 13 th August, 2019.
Put up for fnal hearing/dismiissal order on 04 th October, 2019.
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