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State of Goa - Section

Section 420 in Goa Prisons Rules, 2006

420. National Flag.

(1)The authorised standard size of the National Flag for the Central Jail is 12' x 8' and it is 6' x 4' for other prisons.
(2)The flag is the emblem of the Nation. It is essential that it shall not be brought into disrepute by unregulated use.
(3)The National Flag shall be flown daily, including Sundays and Jail Holidays, on the Central Prison Building and all other Jail Buildings from sunrise to sunset.Note. - The details regarding correct display, salute, display with flags of other nations and of United Nations given in Flag Code of India, published in Government Gazette, Series I No. 29, dated 20th October, 1966, shall be strictly observed.