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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4)(i) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003

(i)Candidates should have passed or appeared for the final year of Intermediate Examination (10+2 pattern) or any examination recognised as equivalent thereto by the Board of Intermediate Education, Andhra Pradesh with any two/three of the subjects indicated against each course noted below: