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State of Assam - Section

Section 470 in The Assam Excise Rules, 2016

470. Dipping place or level of vessel not to be altered by any device.

- The licensee shall not cause or allow the dipping place or level of any vessel to be altered or any device to be used to deceive the office-in-charge in taking the gauge of any vessel or to prevent him from taking true account of all foreign liquor of any vessel.