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State Consumer Disputes Redressal Commission

Ajay Kumar Singal vs Altus Space Builders Pvt. Ltd. on 29 November, 2021

Daily Order STATE CONSUMER DISPUTES REDRESSAL COMMISSION, U.T., CHANDIGARH   Complaint case No. :

97 of 2020 Date of Institution :
01.04.2020 Date of Decision :
29.11.2021     Mr.Ajay Kumar Singhal s/o Late Sh.Pritam Lal, resident of H.No.401, GH-2, Sector 20, Panchkula Email id.:[email protected].

...... Complainant V e r s u s   Altus Space Builders Private Limited, registered office at SCF-16-17, 1" floor, Phase 10, SAS Nagar Mohali 160062, through Mr. Harpreet Singh, it's authorised signatory. Email id: [email protected]   Mr. Harpreet Singh, Director, Altus Space Builders Private Limited, registered office at SCF-22, 1st floor, Phase 10, SAS Nagar Mohali. Email id: [email protected]   Mr. Jaswinder Singh, Director, Altus Space Builders Private Limited, registered office at SCF-22, 1st floor, Phase 10, SAS Nagar Mohali. Email id [email protected]   The Greater Punjab Officer's Co-operative House Building Society, 275, Ground Floor, Silver Birch, Omaxe, Phase-1, Mullanpur, SAS Nagar, through its President/Authorized representative. Email id: [email protected]   M/s Ajeet Associates, R/O 2741, Sector 69, SAS Nagar, Mohali, through Sh. Jatinder Pal Singh, its CEO. Email id: [email protected] and [email protected] .....Opposite Parties   BEFORE:         JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT.

                        MRS. PADMA PANDEY, MEMBER.

                        MR. RAJESH K. ARYA, MEMBER.

 

Present through Video Conferencing:-

 
                         Sh.Ramnik Gupta, Advocate for the complainant.
                         Sh.N.P. Chandel, Advocate proxy for Sh.R.S. Pandher, Advocate for opposite parties no.1 to 3                          Sh.N.P. Chandel, Advocate for opposite party no.4                          Opposite party no.5 exparte vide order dated 23.09.2020     JUSTICE RAJ SHEKHAR ATTRI, PRESIDENT                                       Vide our separate detailed order of the even date, recorded in consumer complaint bearing no.16 of 2020, titled as Mrs.Manjula Garg Vs Altus Space Builders Private Limited and others, this complaint has been partly accepted with costs.
          Certified copy of the order passed in consumer complaint bearing no. 16 of 2020 be placed on this file.           Certified copies of the order passed in consumer complaint bearing no. 16 of 2020 alongwith this order be sent to the parties, free of charge.           The file be consigned to Record Room, after completion.
   
Sd/-                                         Sd/-                                                  Sd/-

 
	 
		 
			 
			 

 

			 

(RAJESH K. ARYA)

			 

MEMBER
			
			 
			 

 

			 

(JUSTICE RAJ SHEKHAR ATTRI)

			 PRESIDENT
			
			 
			 

 

			 

 (PADMA PANDEY)

			 

MEMBER

			 

 
			
		
	


 

 

 

 

 

Rg.