Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7B] [Entire Act] State of Goa - Subsection Section 7B(2) in The Goa Entertainment Tax Act, 1964 (2)The Commissioner may at any time, amend or revoke any such notice, or extend the time for making any payment in pursuance of such notice.
