Madhya Pradesh High Court
M/S Chinar Shipping And Infrastructure ... vs M/S Laxyoenergy Ltd. on 12 January, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 54607 of 2021
(M/S CHINAR SHIPPING AND INFRASTRUCTURE (INDIA) PVT. LTD. AND OTHERS Vs M/S LAXYOENERGY
LTD.)
Dated : 12-01-2023
Shri Shivendra Singh Rawat - Advocate for applicant.
Shri Rishi Tiwari - Advocate for respondent.
Counsel for the parties agree to argue the matter finally. List in the next week because there is an interim in favour of the applicant.
(VIJAY KUMAR SHUKLA) JUDGE soumya Signature Not Verified VerifiedDigitally Digitally signed by SAN SOUMYA RANJAN DALAI Date: 2023.01.12 18:32:09 IST