Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(1)(i) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998 (i)intends to take up the work of establishment of the colony by developing that area for the purpose of dividing any land into plots;