Patna High Court - Orders
Md. Hafij & Ors vs The State Of Bihar & Ors on 11 April, 2016
Author: Jyoti Saran
Bench: Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.18021 of 2013
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1. Md. Hafij Son of Md. Vakil Resident of Village - Orma , P.S - Siwan
(Mufassil), District - Siwan
2. Vijay Kumar Son of Late Harihar Prasad Resident of Village - Ramdeo
Nagar Mahadeva Siwan, P.S. + District - Siwan
3. Ajay Kumar Son of Mohan Prasad Resident of Village - Basopali, P.S. -
Siwan (Mufasil), Distt - Siwan
4. Radheshyam Yadav Son of Prahlad Yadav Resident of Village - Dharm
Makariar, P.S + District - Siwan
5. Sanjay Kumar Parbat Son of Dinanath Parwat Resident of Village -
Malviya Nagar Siwan P.S. + District - Siwan
6. Shailendra Kumar Pandey Son of Late Suryadeo Pandey Resident of
Village - Baletha P.S. Siwan (Mufassil) District - Siwan
7. Santosh Kumar Son of Lal Babu Resident of Village Tandwa, P.S. -
Siwan (Mufassil) District - Siwan
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary, Education
Department, Government of Bihar, Patna
2. The Director, Research and Training, Education Department,
Government of Bihar, Patna
3. The District Magistrate, Siwan
4. The District Education Officer, Siwan
5. The Principal, District Education and Training Institute, Siwan
6. The District Programme Officer, Siwan
7. The Block Education Officer, Siwan Sadar, Siwan
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.18876 of 2013
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1. Bharat Kumar Son of Sri Bhagwan Singh Post - Hari Balma, Post -
Pachalakhi, P.S. - Nawtan, District - Siwan
2. Rakesh Kumar Son of Sri Ram Nath Prasad Yadav Resident of Village -
Suryapura, Post - Kishunpura, P.S. - Basantpur, District - Siwan
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education
Department, Government of Bihar, Patna
2. The Director, Research and Training, Education Department,
Government of Bihar, Patna
3. The District Magistrate, Siwan
4. The District Education Officer, Siwan
5.The Principal, District Education and Training Institute, Siwan
6. The District Programme Officer, Siwan
7.The Block Education Officer, Siwan Sadar, Siwan
.... .... Respondent/s
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Appearance :
Patna High Court CWJC No.18021 of 2013 (2) dt.11-04-2016
2/2
(In CWJC No.18021 of 2013)
For the Petitioner/s : Mr. Ranjeet Kumar, Adv.
For the Respondent/s : Mr. V.M.K Sinha, Adv.
(In CWJC No.18876 of 2013)
For the Petitioner/s : Mr. S. B. K. Manglam, Adv.
For the Respondent/s : Mr. Devendra Kr Sinha, Adv.
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
2 11-04-2016Learned counsel for the parties are in agreement that by passage of time the issue has been rendered academic inasmuch as the election has already taken place.
In the circumstances, the two writ petitions are disposed of as having become infructuous.
(Jyoti Saran, J) Bibhash/-
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