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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(d) in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

(d)The services of a person appointed under sub-rule (a) shall be liable to be terminated at any time without notice and without any reasons being assigned.