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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(4) in Punjab Rights of Persons with Disabilities Rules, 2019

(4)Notice of a meeting may be given to the members of the Board by delivering the same to them by messenger or sending it by registered post to their respective last known places of residence or business or by email or in such other manner, as the Chairperson of the Board may, in the circumstances of the case, thinks fit.