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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(6)(b) in The U.P. Harcourt Butler Technical University Act, 2016

(b)prepare University perspective development plans, both short-term and long-term, keeping in view the objectives of the University provided in this Act, and with due regard to the State and National Educational, requirement;