Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act] Union of India - Subsection Section 14(3)(iii) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (iii)inspection of any book, register and other document of any person or intermediary referred to in section 26, at any place;