Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(d) in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979

(d)"Income" means the monthly earning of a person or of a family unit, as the case may be, from all sources.