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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(2)(c) in Maharashtra Public Universities Act, 2016

(c)four experts, to be nominated by the Vice-Chancellor from other universities or national level research and development laboratories, one each having minimum experience of five years as a professor or equivalent position in research and development laboratories, in each of the disciplines of science, technology, humanities, commerce and management and interdisciplinary studies;