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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(i) in High Court Of Delhi Rules Governing Patent Suits, 2022

(i)certified copies of the certificate of grant of patent along with payment of annuities thereof. If certified copies are not readily available, an undertaking to furnish the same prior to the First Case Management hearing shall be filed with the Plaint