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[Cites 0, Cited by 1] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(i) in The Payment Of Wages Act, 1936

(i)in cases where such deductions are wholly or partly made for payments to co-operative societies under clause (j) of sub-section (2), seventy-five per cent. of such wages, and