Manipur High Court
State Of Manipur vs Singul Larson Anal; & Ors on 22 April, 2024
LAIREN Digitally
signed by
MAYUM LAIRENMAYU
M INDRAJEET
Item No. 40 & 41
INDRAJ SINGH IN THE HIGH COURT OF MANIPUR
Date:
EET 2024.04.25 AT IMPHAL
23:58:31
SINGH +05'30'
W.A. No. 7 of 2024
State of Manipur
Appellant
Vs.
Singul Larson Anal; & Ors.
Respondents
With
MC (W.A.) No. 14 of 2024
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List on 08.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet