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Manipur High Court

State Of Manipur vs Singul Larson Anal; & Ors on 22 April, 2024

LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET
                                                                                      Item No. 40 & 41
INDRAJ SINGH                         IN THE HIGH COURT OF MANIPUR
       Date:
EET    2024.04.25                              AT IMPHAL
       23:58:31
SINGH +05'30'
                                              W.A. No. 7 of 2024
                        State of Manipur
                                                                                        Appellant
                                                 Vs.
                        Singul Larson Anal; & Ors.
                                                                                    Respondents
                                                    With
                                           MC (W.A.) No. 14 of 2024

                                             BEFORE
                       HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                       HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                   ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List on 08.05.2024.
                                  JUDGE                              CHIEF JUSTICE
           Indrajeet