Punjab-Haryana High Court
Madan Lal vs . Amritsar Municipal Corporation on 6 February, 2012
RSA No.3241 of 2010 (O&M)
Madan Lal Vs. Amritsar Municipal Corporation
Present: None.
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The case has been called up twice, yet, none appears. It is noticed that even on the last date of hearing i.e. on 18.10.2011 none had appeared on behalf of the appellant.
The present appeal is accordingly, dismissed for default of appearance and non-prosecution.
February 06, 2012 (TEJINDER SINGH DHINDSA) harjeet JUDGE