Supreme Court - Daily Orders
Association Of Registration Plates ... vs High Security Registration Plate ... on 16 October, 2023
Bench: Surya Kant, Dipankar Datta
1
ITEM NO.13 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ………………….Diary No(s).40548/2023
(Arising out of impugned final judgment and order dated 20-09-2023
in WP No.19861/2023 passed by the High Court of Karnataka at
Bengaluru)
ASSOCIATION OF REGISTRATION PLATES MANUFACTURERS
OF INDIA (REGD.) Petitioner(s)
VERSUS
HIGH SECURITY REGISTRATION PLATE (HSRP) MANUFACTURERS
ASSOCIATION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.208902/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.208903/2023-EXEMPTION FROM FILING O.T. and IA No.211209/2023-EXEMPTION FROM FILING O.T. and IA No.208901/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.211208/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 16-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DIPANKAR DATTA For Petitioner(s) Mr. Sajan Poovayya, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Manu Aggarwal, Adv.
Ms. S. Lakshmi Iyer, Adv.
Ms. Anwesha Padhi, Adv.
Ms. Sanjanthi Sajan Poovayya, Adv. Mr. Abhishek Kakker, Adv.
Ms. Raksha Agarwal, Adv.
Mr. Atul Sinha, Adv.
Ms. Mahima Malhotra, Adv.
Mr. E. C. Agrawala, AOR For Respondent(s) Signature Not Verified UPON hearing the counsel the Court made the following Digitally signed by satish kumar yadav Date: 2023.10.17 18:08:50 IST Reason: O R D E R
1. Learned Senior Counsel for the petitioner seeks to withdraw the application for permission to file the Special Leave 2 Petition to avail intra-court appeal before the High Court on these very grounds.
2. Permission, as prayed for, is granted.
3. The application for permission to file the Special Leave Petition is, accordingly, dismissed as withdrawn with liberty as aforementioned.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)