Madhya Pradesh High Court
The State Of Madhya Pradesh vs Monu @ Mukesh on 24 July, 2019
1 MCRC-28800-2019 The High Court Of Madhya Pradesh MCRC-28800-2019 (THE STATE OF MADHYA PRADESH Vs MONU @ MUKESH) 1 Jabalpur, Dated : 24-07-2019 Shri Mahendra Chaubey, Government Advocate for the petitioner- State, prays for and is granted three weeks' time to rectify the defect.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
rsshukla
Digitally signed by
RAGHVENDRA SHRAN
SHUKLA
Date: 2019.07.25
19:15:22 +05'30'