Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 90A] [Entire Act]

NCT Delhi - Subsection

Section 90A(1) in The Delhi Municipal Corporation Act, 1957

(1)On the date of establishment of the Corporation under sub-section (1) of section 3, the officers and employees of the erstwhile North Delhi MunicipalCorporation, South Delhi Municipal Corporation and East Delhi Municipal Corporation shall, with immediate effect, become the officers and employees of the Corporation.