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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(1) in Kannada University Act, 1991

(1)The Finance Committee shall consist of the following members, namely:-
(a)The Vice-Chancellor;
(b)The Secretary to Government incharge of Finance;
(c)The Secretary to Government incharge of Education;
(d)Two members nominated by the Executive Council from amongst its members, of whom one shall be a professor and one shall be a person nominated to the Executive Council by the Chancellor.