Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Uttar Pradesh - Subsection Section 0(9) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (9)iV~Vsnkj dks rkykc ds j[k&j[kko ds lEcU/k esa eRL; foHkkx ds vf/kdkfj;ksa ,oa deZpkfj;ksa }kjk fn;s x;s vko';d lq>ko ,oa lq/kkj dk;kZfUor djus gksaxsA jktLo ,oa eRL; foHkkx ds vf/kdkfj;ksa dks le; & le; ij rkykc dk fujh{k.k ,oa ijh{k.k djus dk iw.kZ vf/kdkj gksxkA
