Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act] State of Tamilnadu - Subsection Section 2A(1)(e) in Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955 (e)the Personal Assistant (General) to the Collector of the District, who shall be the Secretary of the Committee.