Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] Union of India - Subsection Section 18A(b) in The Securities Contracts (Regulation) Act, 1956 (b)settled on the clearing house of the recognised stock exchange; or in accordance with the rules and bye-laws of such stock exchange.
