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State of Uttar Pradesh - Section

Section 30 in The U.P. First Offenders' Probation Rules, 1939

30. Subsidy.

- The State Government may pay such subsidy to the society as it may deem fit and for so long as it thinks proper.Forms A TO D.-Forms A to D deleted by Notification No. 1381 (i) (v) 1931-47, dated 10-12-1949.