Section 53(2)(f) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2)(f) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(f)is of unsound mind or is suffering from other mental defect or infirmity which would render him unfit to perform the functions and discharge the duties of a trustee or is suffering from leprosy or other loathsome disease; or

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State of Tamilnadu - Subsection

Section 53(2)(f) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959