Supreme Court - Daily Orders
Anand Arya vs Union Of India on 30 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.53 COURT NO.3 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).304/2018
ANAND ARYA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date : 30-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Jayant Bhushan, Sr. Adv.
Ms. Priya Varghese, adv.
Mr. Tushar Bhushan, Adv.
Mr. Rohit Kumar Singh, AOR
For Respondent(s) Mr. A.N.S. Nadkarni, ASG
Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Sanjai Kumar Pathak, Adv.
Mr. Ritesh Kumar, Adv.
Mr. G.S. Makker, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Reply be filed within four weeks. List the matter after six weeks.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.07.31
16:59:37 IST
Reason: