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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(2)(a) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(a)The process of identification of eligible slum dwellers, grant of legal entitlement and dispute resolution under section 6;