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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in The U.P. Document Writers Licensing Rules, 1977

(3)An appeal against an order of the Licensing Authority withholding the grant or renewal of a licence shall lie to the Collector of the district and the decision of the Collector thereon shall be final.]