Delhi High Court - Orders
Steel Authority Of India Ltd vs Larsen & Toubro Ltd. & Anr on 9 September, 2024
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~26 to 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 400/2023 & I.A. 19125/2023, I.A. 9617/2024
STEEL AUTHORITY OF INDIA LTD. .....Petitioner
Through: Mr. Tushar Mehta, learned
Solicitor General with Mr. Parag Tripathi,
Senior Advocate with Mr. Sunil K. Jain, Mr.
Shaantanu Jain, Ms. Aarushi and Mr.Prateek
Kumar, Advocates.
versus
LARSEN & TOUBRO LTD. & ANR. .....Respondents
Through: Mr. Sandeep Sethi, Senior
Advocate with Mr. Sameer Parekh, Mr. E.R.
Kumar, Ms. Smita Bhargava, Mr. Aditya
Sharma, Ms. Swati Bhardwaj & Ms. Apurba
Pattanayak, Advocates for R-1
Mr. Sulabh Rewari & Mr. Rbhyudaya
Shishodia, Advs. for R-2
+ OMP (ENF.) (COMM.) 231/2023
OUTOTEC GMBH AND CO KG .....Decree Holder
Through: Mr. Sulabh Rewari & Mr.
Rbhyudaya Shishodia, Advs.
versus
STEEL AUTHORITY OF INDIA LTD .....Judgement Debtor
Through: Mr. Tushar Mehta, learned
Solicitor General with Mr. Parag Tripathi,
Senior Advocate with Mr. Sunil K. Jain, Mr.
Shaantanu Jain, Ms. Aarushi and Mr.Prateek
Kumar, Advocates.
+ OMP (ENF.) (COMM.) 234/2023
LARSEN AND TOUBRO LIMITED .....Decree Holder
Through: Mr. Sandeep Sethi, Senior
OMP (COMM.) 400/2023, OMP (ENF.) (COMM.) 231/2023, OMP (ENF.)
(COMM.) 234/2023 Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2024 at 04:47:41
Advocate with Mr. Sameer Parekh, Mr. E.R.
Kumar, Ms. Smita Bhargava, Mr. Aditya
Sharma, Ms. Swati Bhardwaj & Ms. Apurba
Pattanayak, Advocates
versus
STEEL AUTHORITY OF INDIA LTD .....Judgement Debtor
Through: Mr. Tushar Mehta, learned
Solicitor General with Mr. Parag Tripathi,
Senior Advocate with Mr. Sunil K. Jain, Mr.
Shaantanu Jain, Ms. Aarushi and Mr.Prateek
Kumar, Advocates.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 09.09.2024
1. Mr. Parag Tripathi, learned Senior Counsel submits that learned Solicitor General is appearing in this matter.
2. It is now 5.15 pm and it is not possible to take up these matters today.
3. Renotify on 19 September 2024 at 2.30 pm C. HARI SHANKAR, J.
SEPTEMBER 9, 2024/yg Click here to check corrigendum, if any OMP (COMM.) 400/2023, OMP (ENF.) (COMM.) 231/2023, OMP (ENF.) (COMM.) 234/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2024 at 04:47:41