Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 42 in Companies (Court) Rules, 1959 42. Order confirming alteration. - An order confirming an alteration in the memorandum of association shall be in Form No. 15 with such variations as may be necessary.Confirmation of alteration in the constitution of a company
