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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(a) in The Gresham And Craven Of Indian (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1977

(a)having in his possession, custody or control any property forming part of the undertaking of the Company, wrongfully withholds such property from the Central Government or the Braithwaite and Company Limited, or the Government company; or