Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(1)(a) in Rajasthan Public Procurement Rules, 2012

(a)where price is the only award criterion, the bid with the lowest bid price;