Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(17) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(17)The Moderator shall, after moderating the answer books in accordance with the specified norms, hand over the moderated answer books along with corresponding mark- -lists to the Chief/Senior Moderator on acknowledgement in the specified form.